Bombay High Court
Bar Association At Pathri Through ... vs High Court Of Judicature Of Bombay ... on 21 January, 2020
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
1 wp 749.20
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 749 OF 2020
Bar Association At Pathri through
President and others .. Petitioners
Versus
High Court of Judicature of Bombay
Through Hon'ble Chief Justice
and others .. Respondents
Shri Milind Patil, Advocate for the Petitioner.
Shri N. B. Khandare, Advocate for Respondent Nos. 1 and 3.
Shri S. P. Tiwari, A.G.P. for the Respondent No. 2.
CORAM : S. V. GANGAPURWALA AND
SHRIKANT D. KULKARNI, JJ.
DATE : 21ST JANUARY, 2020.
ORDER :
. Mr. Khandare, the learned counsel is instructed to appear for respondent Nos. 1 and 3. The learned A. G. P. appears for the respondent No. 2. The learned counsel and the learned A. G. P. seek time. Stand over to 17.03.2020.
[SHRIKANT D. KULKARNI, J.] [S. V. GANGAPURWALA, J.] bsb/Jan. 20 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 23:34:25 :::