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Bombay High Court

Bar Association At Pathri Through ... vs High Court Of Judicature Of Bombay ... on 21 January, 2020

Bench: S. V. Gangapurwala, Shrikant D. Kulkarni

                                       1                               wp 749.20

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

                       WRIT PETITION NO. 749 OF 2020

          Bar Association At Pathri through
          President and others                          ..   Petitioners

                   Versus

          High Court of Judicature of Bombay
          Through Hon'ble Chief Justice
          and others                                    ..   Respondents

 Shri Milind Patil, Advocate for the Petitioner.
 Shri N. B. Khandare, Advocate for Respondent Nos. 1 and 3.
 Shri S. P. Tiwari, A.G.P. for the Respondent No. 2.

                           CORAM :    S. V. GANGAPURWALA AND
                                      SHRIKANT D. KULKARNI, JJ.
                               DATE : 21ST JANUARY, 2020.

 ORDER :

. Mr. Khandare, the learned counsel is instructed to appear for respondent Nos. 1 and 3. The learned A. G. P. appears for the respondent No. 2. The learned counsel and the learned A. G. P. seek time. Stand over to 17.03.2020.

[SHRIKANT D. KULKARNI, J.] [S. V. GANGAPURWALA, J.] bsb/Jan. 20 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 23:34:25 :::