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[Cites 0, Cited by 0] [Section 12(10)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(10)(c) in Orissa Zilla Parishad Election Rules, 1994

(c)Objection, if any filed in the course of scrutiny shall be enquired into summarily by the Election Officer and his decision accepting or rejecting the nomination papers shall be endorsed on the body of the nomination papers.