Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94(8)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(8)(d) in The Income Tax Act, 1961

(d)"unit" shall have the meaning assigned to it in clause (b) of the Explanation to section 115AB.