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[Cites 0, Cited by 0] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(5) in The Indian Post Office Rules, 1933

(5)Logistics Post Articles shall be booked, transported and delivered in such manner, and on such conditions, as the Director General may, from time to time, by order, specify.Vide GSR 514 (E) dated 10th August, 2004Prohibited articles.