Punjab-Haryana High Court
Bhawna Kadian vs State Of Haryana And Ors on 12 September, 2018
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 3149-2017
Date of decision:- 12.09.2018
Bhawna Kadyan ...Petitioner
Versus
State of Haryana and ors. ...Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI Present: Mr. Ramesh Hooda, Advocate for the petitioner.
Mr. Gaurav Jindal, Addl. A.G. Haryana Mr. Anurag Goyal, Advocate for M.D. University RITU BAHRI J.
For detail order, see CWP No. 3137-2017 titled as Nidhi v. State of Haryana and ors., decided on even date.
12.09.2018 ( RITU BAHRI )
G Arora JUDGE
Whether speaking/reasoned Yes
Whether reportable No
1 of 1
::: Downloaded on - 08-10-2018 01:07:06 :::