Gujarat High Court
M/S Sai Publicity Through Its ... vs Chief Officer, Bopal Ghuma Nagarpalika on 23 December, 2019
Author: R.M.Chhaya
Bench: R.M.Chhaya, Paresh Upadhyay
C/SCA/22824/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 22824 of 2019
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M/S SAI PUBLICITY THROUGH ITS PROPRIETOR KARM DARSHANBHAI
PATEL
Versus
CHIEF OFFICER, BOPAL GHUMA NAGARPALIKA
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Appearance:
MS NIYATI K SHAH(2935) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2,3
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
and
HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 23/12/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE R.M.CHHAYA) Notice returnable on 4.2.2020. Direct service is permitted.
(R.M.CHHAYA, J) (PARESH UPADHYAY, J) MRP Page 1 of 1 Downloaded on : Mon Dec 23 21:13:30 IST 2019