Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 66 in Chhattisgarh Value Added Tax Rules, 2006 66. Request for requisitioning the services of police officer. - The request for requisitioning the services of a police officer under sub-section (7) of Section 57 shall be in Form 57.
