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Supreme Court - Daily Orders

Commissioner Of Income Tax 10 vs Itd Cementation India Ltd. on 24 November, 2017

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.43                            COURT NO.12               SECTION IX

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35902/2017

     (Arising out of impugned final judgment and order dated 06-03-2017
     in ITA No. 234/2014 passed by the High Court Of Judicature At
     Bombay)

     COMMISSIONER OF INCOME TAX 10                                   Petitioner(s)

                                                  VERSUS

     ITD CEMENTATION INDIA LTD.                                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.120965/2017-CONDONATION OF DELAY
     IN FILING and IA No.120966/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 24-11-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)             Mr. Ranaa Mukherjee, Sr. Adv.
                                   Mr. Ritesh Kumar, Adv.
                                   Mr. Parthiv Goswami, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

Delay condoned.

The special leave petition is dismissed. Pending applications, if any, shall stand disposed of.

(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by SHASHI SAREEN Date: 2017.11.25 11:30:24 IST Reason: