Supreme Court - Daily Orders
Commissioner Of Income Tax 10 vs Itd Cementation India Ltd. on 24 November, 2017
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.43 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35902/2017
(Arising out of impugned final judgment and order dated 06-03-2017
in ITA No. 234/2014 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX 10 Petitioner(s)
VERSUS
ITD CEMENTATION INDIA LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.120965/2017-CONDONATION OF DELAY
IN FILING and IA No.120966/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 24-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Ranaa Mukherjee, Sr. Adv.
Mr. Ritesh Kumar, Adv.
Mr. Parthiv Goswami, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, shall stand disposed of.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by SHASHI SAREEN Date: 2017.11.25 11:30:24 IST Reason: