Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

Assistant Commr.Of I.T Tirupur vs M/S Velayudhaswamy Spinning Mills ... on 5 September, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.43+22+27+28+29+32        COURT NO.10               SECTION IIIA

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 33475/2012

     (Arising out of impugned final judgment and order dated 11/03/2010
     in TCA No. 909/2009 passed by the High Court of Madras)

     ASSISTANT COMMR.OF I.T., TIRUPUR                        Petitioner(s)

                                        VERSUS

     M/S VELAYUDHASWAMY SPINNING MILLS P.LTD                 Respondent(s)

     (With appln(s) for c/delay in filing SLP and office report)

     WITH

     SLP (C)...CC No. 14207/2016
     (With appln(s) for c/delay in filing SLP)

     SLP (C)...CC No. 14992/2016
     (With appln(s) for c/delay in filing SLP and office report)

     SLP (C)...CC No. 16258/2016
     (With appln(s) for c/delay in filing SLP and office report)

     SLP (C)...CC No. 15917/2016
     (With appln(s) for c/delay in filing SLP and office report)

     SLP (C)...CC No. 13808/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     SLP (C)...CC No. 15440/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     SLP (C)...CC No. 15545/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     SLP (C)...CC No. 15549/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     SLP (C)...CC No. 15678/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)
Signature Not Verified


     SLP (C)...CC No. 15956/2016
Digitally signed by
NIDHI AHUJA
Date: 2016.09.15
     (With appln.(s) for c/delay in filing SLP and Office Report)
11:23:44 IST
Reason:




     Date : 05/09/2016 These matters were called on for hearing today.

                                                                               1
SLP (C)No.33475/2012 etc.



CORAM :    HON'BLE MR. JUSTICE A.K. SIKRI
           HON'BLE MR. JUSTICE N.V. RAMANA

For Parties            Mr. Ranjit Kumar, SG.
                       Ms. Pinky Anand, ASG.
                       Mr. P. S. Narasimha, ASG.
                       Mr. D. L. Chidananda, Adv.
                       Mr. Shekhar Vyas, Adv.
                       Ms. Rachna Srivastava, Adv.
                       Mr. H. R. Rao, Adv.
                       Mr. T. C. Sharma, Adv.
                       Ms. Saudamini Sharma, Adv.
                       Mr. Deepak Prakash, Adv.
                       Mr. Zoheb Hussain, Adv.
                       Mr. Ajay Sharma, Adv.
                       Mrs. Anil Katiyar, Adv.

                       Mr. Tushar Mehta, ASG.
                       Ms. Purnima Bhat Kak, Adv.

                       Mr. Maninder Singh, ASG.
                       Mr. Manish Pushkarna, Adv.
                       Mr. T. M. Singh, Adv.

                       Mr. B. V. Balaram Das, Adv.

                       Mr.   S. Ganesh, Sr. Adv.
                       Mr.   V. Balaji, Adv.
                       Mr.   Atul Sharma, Adv.
                       Mr.   C. Kannan, Adv.
                       Ms.   Sripradha K., Adv.
                       Mr.   Rakesh K. Sharma, Adv.

                       Mr. Franklin Caesar Thomas, Adv.
                       Mr. Chand Qureshi, Adv.
                       Mr. M. P. Siddiqui, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

Delay condoned.

The special leave petitions are dismissed.

(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master 2