Supreme Court - Daily Orders
Assistant Commr.Of I.T Tirupur vs M/S Velayudhaswamy Spinning Mills ... on 5 September, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.43+22+27+28+29+32 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 33475/2012
(Arising out of impugned final judgment and order dated 11/03/2010
in TCA No. 909/2009 passed by the High Court of Madras)
ASSISTANT COMMR.OF I.T., TIRUPUR Petitioner(s)
VERSUS
M/S VELAYUDHASWAMY SPINNING MILLS P.LTD Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
WITH
SLP (C)...CC No. 14207/2016
(With appln(s) for c/delay in filing SLP)
SLP (C)...CC No. 14992/2016
(With appln(s) for c/delay in filing SLP and office report)
SLP (C)...CC No. 16258/2016
(With appln(s) for c/delay in filing SLP and office report)
SLP (C)...CC No. 15917/2016
(With appln(s) for c/delay in filing SLP and office report)
SLP (C)...CC No. 13808/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP (C)...CC No. 15440/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP (C)...CC No. 15545/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP (C)...CC No. 15549/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP (C)...CC No. 15678/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Signature Not Verified
SLP (C)...CC No. 15956/2016
Digitally signed by
NIDHI AHUJA
Date: 2016.09.15
(With appln.(s) for c/delay in filing SLP and Office Report)
11:23:44 IST
Reason:
Date : 05/09/2016 These matters were called on for hearing today.
1
SLP (C)No.33475/2012 etc.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Parties Mr. Ranjit Kumar, SG.
Ms. Pinky Anand, ASG.
Mr. P. S. Narasimha, ASG.
Mr. D. L. Chidananda, Adv.
Mr. Shekhar Vyas, Adv.
Ms. Rachna Srivastava, Adv.
Mr. H. R. Rao, Adv.
Mr. T. C. Sharma, Adv.
Ms. Saudamini Sharma, Adv.
Mr. Deepak Prakash, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Ajay Sharma, Adv.
Mrs. Anil Katiyar, Adv.
Mr. Tushar Mehta, ASG.
Ms. Purnima Bhat Kak, Adv.
Mr. Maninder Singh, ASG.
Mr. Manish Pushkarna, Adv.
Mr. T. M. Singh, Adv.
Mr. B. V. Balaram Das, Adv.
Mr. S. Ganesh, Sr. Adv.
Mr. V. Balaji, Adv.
Mr. Atul Sharma, Adv.
Mr. C. Kannan, Adv.
Ms. Sripradha K., Adv.
Mr. Rakesh K. Sharma, Adv.
Mr. Franklin Caesar Thomas, Adv.
Mr. Chand Qureshi, Adv.
Mr. M. P. Siddiqui, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master 2