Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(5) in Maharashtra Electricity Regulatory Commission (Standards of Performance of Distribution Licensees, Period for Giving Supply and Determination of Compensation) Regulations, 2014

5.2Except where otherwise previously approved by the Authority, the Distribution Licensee shall give supply of energy on the following systems, namely-
(a)Low voltage - Direct current Two wires or Alternating current single phase, 50 cycles.
(b)Medium voltage - Direct current Three wire or Alternating current three phase - Four wire, 50 cycles;
(c)High voltage - Alternating current three phases, 50 cycles.