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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2)(i) in Chhattisgarh Rent Control Adaptation Rules, 2016

(i)The Appeal, which is to be filed before the Tribunal, shall be presented before checker/deputed employee, as authorized by Tribunal, and will be presented before the Registrar by the checker after scrutiny.