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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(o) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

(o)comply with the service level agreements with the National Pension System Trust and other intermediaries or stakeholders as may be specified by the Authority;