Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 465(2)] [Section 465] [Entire Act] Union of India - Subsection Section 465(2)(f) in The Companies Act, 2013 (f)the offices existing on the commencement of this Act for the registration of companies shall continue as if they have been established under the provisions of this Act;