Section 13(e) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.)
(e)removes or damages the utensils, lips, nails or other articles fixed to trees for the collection of resin ; [XXX] [Word 'and' deleted by Act XXIV of 1997, Section 4.](ee)[ installs or establishes a saw mill or forest based industry within such limits outside the [undemarcated] [Inserted by Act XXIV of 1997, Section 4.] forest to be prescribed by the Government from time to time ; and]
