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[Cites 0, Cited by 0] [Section 395(1)] [Section 395] [Entire Act]

State of Odisha - Subsection

Section 395(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)the arrangements to be made for leveling, paving, metalling, flagging, channeling, swearing, draining, conserving and lighting the street, and the Commissioner shall forthwith forward the application to the Standing Committee for its consideration and approval.