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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(7) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(7)The University shall continue to exercise general supervision over such college, institution or department and to confer degrees on the students of such college, institution or department.