Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Mizoram - Subsection

Section 19(iii) in Mizoram Excise Rules, 1983

(iii)the amount of pass-fee leviable on total quantity of the liquor to be imported as specified in Rule 22.