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State of Bihar - Section

Section 7 in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

7. Appointment in Group A and Group B of Civil Services.

- All appointments to Group-A and Group-B of Civil Services and Group-A posts shall be made by the Government:Provided that the Government may, by a general or a special order and subject to such conditions as may be specified in such order, delegate the power to make such appointments to any other authority.