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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(m) in Indian Tramways Act, 1886

(m)the motive power to be used on the tramway, and the conditions on which steam-power or any other mechanical power [or electrical power] [Inserted by Act 5 of 1911, s. 5.] may be used;