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State of Maharashtra - Section

Section 89 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

89. Appointment of Private Secretary, and Personal Assistant to the Vice-Chancellor.

- Notwithstanding anything contained in the foregoing Statutes, the Vice-Chancellor may at his discretion and without reference to or recommendations of any Selection Committee, appoint a suitable person from amongst the University employees or from any Central Government Departments or State Government Departments or Organisation as his Private Secretary or Personal Assistant on such terms and conditions as may be prescribed by the State Government from time to time and for such period as the Vice-Chancellor may decide.