Gujarat High Court
Ms Sejal K Mandavia For vs Mrs Vasavdatta Bhatt For on 20 October, 2011
Bench: V. M. Sahai, Ks Jhaveri
Gujarat High Court Case Information System
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SCA/25075/2005 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 25075 of 2005
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TARASING
MANIRAM GORKHA
Versus
UNION
OF INDIA & ANOTHER
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Appearance :
MR
KK SHAH for Petitioner(s) : 1,
MS SEJAL K MANDAVIA for
Respondent(s) : 1,
MRS VASAVDATTA BHATT for Respondent(s) :
2,
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CORAM
:
HONOURABLE
MR.JUSTICE V. M. SAHAI
and
HONOURABLE
MR.JUSTICE KS JHAVERI
Date
: 20/10/2011
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE V. M. SAHAI) Office to list this matter before a Bench of which one of us (Justice Sahai) is not a member.
(V.M. Sahai, J.) (K.S.Jhaveri, J.) *mohd Top