Supreme Court - Daily Orders
Emaar Mgf Land Ltd vs Perin Bazun Dittia on 21 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.8 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 5/2017 in Civil Appeal No(s).6502/2016
EMAAR MGF LAND LTD Appellant(s)
VERSUS
PERIN BAZUN DITTIA AND ORS Respondent(s)
(FOR directions and Office Report)
Date : 21/04/2017 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Appellant(s) Mr. Parag Tripathi, Sr. Adv.
Mr. Aditya Narain, Adv.
Ms. Anushree Narain, Adv.
Mr. Gaurav Sharma, Adv.
Mr. Srinivasan Ramaswamy, Adv.
Mr. Kabir Dixit, AOR
Mr. Waheb Hussain, Adv.
For Respondent(s) Mr. Guru Krishna Kumar, Sr. Adv.
Mr. M. Srinivas R. Rao, Adv.
Mr. Abid Ali Buran P., Adv.
Mr. Arun D., Adv.
Mrs. Sudha Gupta, AOR
Mr. Jayant Bhushan, Sr. Adv.
Mr. S.S. Ray, Adv.
Mr. Asish Virmani, Adv.
Ms. Rakhi Ray, AOR
Mr. Kshitiz Khera, Adv.
Mr. Gautam Talukdar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the application in the next week.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.04.22 13:02:15 IST Reason: (SANJAY KUMAR-I) (SHARDA KAPOOR) AR-CUM-PS COURT MASTER