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[Cites 0, Cited by 0] [Section 63D(1)] [Section 63D] [Entire Act]

State of West Bengal - Subsection

Section 63D(1)(c) in The West Bengal Factories Rules, 1958

(c)The Material Safety Data Sheet in respect of a hazardous substance shall be updated as and when necessary due to any new significant information regarding the hazards of the substance or the ways to protect against the hazards.