Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Assam - Subsection

Section 35(2)(j) in Assam Gramdan Act, 1961

(j)the manner in which lands, if any, set apart for cultivation by the Gram Sabha itself shall be cultivated ; and