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State of Uttar Pradesh - Section

Section 13 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

13. Duties of the Captive Generating Plant.

- 1. The Captive Generating Plant shall generate electricity primarily for its own use and shall:a. Submit the technical details regarding its Generating Stations to the Appropriate Commission and the Authority;b. Submit information to the Commission in respect to availability, generation achieved, demand met, plant load factor, auxiliary consumption, specific heat rate, specific oil consumption and other information as specified under Annexure 1 & Annexure 3 of these Regulations;c. Co-ordinate with SLDC and/or STU for scheduling and dispatch of electricity.