Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(b) in The Assam Liquor Prohibition Act, 1952 (b)detain, search and arrest any person whom he has reason to believe, to have committed an offence against this Act relating to such liquor, material utensil, implement or apparatus.
