Supreme Court - Daily Orders
Shallu Sharma vs M/S Adani M2K Projects Llp on 29 January, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.29 COURT NO.12 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4669/2023
SHALLU SHARMA Appellant(s)
VERSUS
M/S ADANI M2K PROJECTS LLP & ORS. Respondent(s)
Date : 29-01-2025 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) : Mr. Jasmeet Singh, AOR
Mr. Saif Ali, Adv.
Mr. Pushpendra Singh Bhadoriya, Adv.
Mr. Vijay Sharma, Adv.
Mr. Pranav Menon, Adv.
Mr. Saurav, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Admit.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by KAPIL TANDON Date: 2025.01.29 17:34:02 IST Reason: