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Supreme Court - Daily Orders

Shallu Sharma vs M/S Adani M2K Projects Llp on 29 January, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.29                              COURT NO.12                SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   4669/2023

     SHALLU SHARMA                                                      Appellant(s)

                                                       VERSUS

     M/S ADANI M2K PROJECTS LLP & ORS.                                  Respondent(s)

     Date : 29-01-2025 This appeal was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE MANOJ MISRA

     For Appellant(s) : Mr. Jasmeet Singh, AOR
                        Mr. Saif Ali, Adv.
                        Mr. Pushpendra Singh Bhadoriya, Adv.
                        Mr. Vijay Sharma, Adv.
                        Mr. Pranav Menon, Adv.
                        Mr. Saurav, Adv.

     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Admit.

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by KAPIL TANDON Date: 2025.01.29 17:34:02 IST Reason: