Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 51 in Bihar Education Code, 1961

(51)expenditure on articles of special contingencies when the total item of charge exceeds Rs. 500, or in the case of mathematical or scientific instruments or models Rs. 1,500, or in the case of petty construction and repairs, Rs.'2,500 for anyone work;(G.O. no. 2271-E., dated the 9.4.1927 and para. 190, B. & O. Treasury Manual.)