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[Cites 0, Cited by 0] [Section 321(1)] [Section 321] [Entire Act]

State of Jharkhand - Subsection

Section 321(1)(a) in Jharkhand Municipal Act, 2011

(a)prohibit the use of any place within municipality for the purpose of the trade or business of a dairyman or as a dairy or for the sale of milk or milk products except under license from the Municipal Commissioner or the Executive Officer,