Section 189(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(d)provide within its discretion building sites of such dimensions as it thinks fit to abut on or adjourn any public street made, widened, lengthened, extended, enlarged or improved by it under clauses (a), (b) and (c) or by the State Government;