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State of Jharkhand - Section
Section 67 in Jharkhand Co-operative Societies Act, 2008
67. Repeals.
- The enactments specified in this schedule are hereby repealed in so far as they apply to the extent specified in the fourth column of the said schedule.| Year | Short Title | Extent of repeal |
| 1 | 3 | 4 |
| 1935 | The Jharkhand Co-operative Societies Act, 1935 | The Whole |
| 1996 | The Jharkhand Self Supporting Societies Act, 1996 | The whole |