Chattisgarh High Court
Achan Lal Kumbhkar vs State Of Chhattisgarh 103 ... on 30 November, 2017
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 3221 of 2017
Paritosh Bishwas S/o Dhananjay Bishwas, Aged About 37 Years R/o Village
And Post Charama, District North Bastar ( Kanker ) Chhattisgarh
---- Petitioner
Versus
1. State Of Chhattisgarh Through Secretary, Department Of Health, Mahanadi
Bhavan, Mantralaya, Naya Raipur District Raipur Chhattisgarh
2. Director, Health Services, Directorate Of Health Indrawati Bhawan, New
Raipur District Raipur Chhattisgarh
3. Chief Medical And Health Officer, District Kanker Chhattisgarh
4. Block Medical Officer, Block Charama, District North Baster ( Kanker )
Chhattisgarh
5. Institute Of Alternative Medicines, 15, Srigopal Mullick Lane Kolkata, West
Bengal
---- Respondents
WPC No. 3222 of 2017
Achan Lal Kumbhkar S/o Dongar Ram, Aged About 36 Years R/o Ward No. 4, Village Achanakpur, Post, Pailimeta, Tehsil Chhuikhadan, District Rajnandgaon Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Department Of Health, Mahanadi Bhavan, Mantralaya, Naya Raipur District Raipur Chhattisgarh
2. Director, Health Services, Directorate Of Health Indrawati Bhawan, New Raipur District Raipur Chhattisgarh
3. Chief Medical And Health Officer, District Rajnandgaon Chhattisgarh
4. Block Medical Officer, Block Chhuikhadan, District Rajnandgaon Chhattisgarh
5. Dr. B. C. Roy, Memorial Complementray, Medicine Research Centre, C E/17, Jyangra, Kolkata West Bengal
---- Respondents 2 WPC No. 3225 of 2017 Lokesh Kumar Nishad S/o Jagannath Nishad, Aged About 28 Years R/o Village And Post Patora, Tehsil Berla, District Bemetara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Department Of Health, Mahanadi Bhavan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh
2. Director, Health Services, Directorate Of Health Indrawati Bhawan, New Raipur, District Raipur, Chhattisgarh
3. Chief Medical And Health Officer, District Bemetara, Chhattisgarh
4. Block Medical Officer, Block Berla, District Bemetara, Chhattisgarh
5. Madhya Pradesh Prakritik Chikitsa Parisar Bhopal, Madhya Pradesh
---- Respondents WPC No. 3228 of 2017 Bihari Lal Kurrey S/o Raja Ram Kurrey, Aged About 51 Years R/o Village Sakri, Post Tekari, District Raipur Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Department Of Health, Mahanadi Bhavan, Mantralaya, Naya Raipur District Raipur Chhattisgarh
2. Director, Health Services, Directorate Of Health Indrawati Bhawan, New Raipur District Raipur Chhattisgarh
3. Chief Medical And Health Officer, District Raipur Chhattisgarh
4. Block Medical Officer, Block Raipur, District Raipur Chhattisgarh
---- Respondents WPC No. 3224 of 2017 Kewal Anand Sahu S/o Ram Khilawan, Aged About 51 Years R/o Village Mohdi, Post Nardha, District Durg, Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Department Of Health, Mahanadi 3 Bhavan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
2. Director, Health Sevices, Directorate Of Health Indrawati Bhawan, New Raipur, District Raipur, Chhattisgarh.
3. Chief Medical And Health Officer, District Durg, Chhattisgarh.
4. Block Medical Officer, Block Dhamda, District Durg, Chhattisgarh.
5. Indian Board Of Alternative Medicines, Kolkata West Bengal.
---- Respondents WPC No. 3230 of 2017 Bharti Jaiswal D/o Durga Prasad Jaiswal, Aged About 32 Years R/o Infront Of Sai Mandir, Besides Laxmi Video Hall, Urla Road, Village Sarora, Tehsil Raipur, District Raipur, Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Department Of Health, Mahanadi Bhavan, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh.
2. Director, Health Services , Directorate Of Health Indrawati Bhawan, New Raipur, District Raipur, Chhattisgarh.
3. Chief Medical And Health Officer, District Raipur, Chhattisgarh.
4. Block Medical Officer, Block Raipur, District Raipur, Chhattisgarh.
---- Respondents WPC No. 3233 of 2017 Kamleshwar Mundey S/o Jageshwar Mundey, Aged About 47 Years R/o Village Dongargaon, District Rajnandgaon Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Department Of Health, Mahanadi Bhavan, Mantralaya, Naya Raipur District Raipur Chhattisgarh
2. Director, Health Services, Directorate Of Health Indrawati Bhawan, New Raipur District Raipur Chhattisgarh
3. Chief Medical And Health Officer, District Rajnandgaon Chhattisgarh
4. Block Medical Officer, Block Dongargaon, District Rajnandgaon Chhattisgarh 4
5. Jan Swasth Prashikshan Evam Anushandhan Sansthan, Bhopal ( M. P. )
---- Respondents WPC No. 3234 of 2017 Poshan Lal Sahu S/o Shri Ramjeevan Sahu, Aged About 43 Years R/o Village Malpuri Kala, Post Oteband, District Durg, Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Department Of Health, Mahanadi Bhavan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
2. Director, Health Services, Directorate Of Health Indrawati Bhawan, New Raipur, District Raipur, Chhattisgarh.
3. Chief Medical And Health Officer, District Durg, Chhattisgarh.
4. Block Medical Officer, Block Dhamda, Dhamda, District Durg Chhattisgarh.
5. Chhattisgarh Medical Council Raipur, District Raipur, Chhattisgarh.
---- Respondents WPC No. 3235 of 2017 Gopal Das Bairagi S/o Bisheswar Das Bairagi Aged About 42 Years R/o Village And Post Arjuni Tehsil Dongargaon District Rajnandgaon Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary Department Of Health Mahanadi Bhavan Mantralaya , Naya Raipur District Raipur Chhattisgarh.
2. Director, Health Services , Directorate Of Health Indrawati Bhawan New Raipur District Raipur Chhattisgarh.
3. Chief Medical And Health Officer , District Rajnandgaon Chhattisgarh.
4. Block Medical Officer, Block Dongargaon District Rajnandgaon Chhattisgarh.
5. Medical Board Of Alternative System Of Medicines Jabalpur M. P.
---- Respondents For Petitioners : Mr. R.S. Baghel, Advocate. 5
For Respondents/State : Mr. Arun Sao, Dy. Adv. General.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 30/11/17
1. Learned counsel appearing for the petitioner would submit that the petitioner has made an application under the provisions of Chhattisgarh Rajya Upcharyagrah Tatha Rogopchar Sambandhi Stapnaye Anugyapan Adhiniyam, 2013 (henceforth 'Adhiniyam, 2013') for registration but the same has not been considered and decided till date and, therefore, he may be permitted to file fresh application for registration and the same may be directed to be decided expeditiously.
2. Per contra, learned counsel appearing for the State would submit that the application filed by the petitioner for registration under Adhiniyam, 2013 has been decided.
3. I have heard learned counsel appearing for the parties.
4. Be that as it may, the petitioner is at liberty to file fresh application for registration under the Adhiniyam, 2013 and, in turn, the respondents authorities shall consider and decide the same expeditiously preferably within a period of three months from the date of receipt of certified copy of this order.
5. With the aforesaid direction, the writ petition stands finally disposed of. No order as to cost(s).
Sd/-
(Sanjay K. Agrawal) Judge Priyanka