Supreme Court - Daily Orders
Satyendra Kumar @ Rajeev Ranjan vs The State Of Bihar on 26 August, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
1
ITEM NO.31 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2808/2018
(Arising out of impugned final judgment and order dated 13-09-2017
in CRLM No. 13429/2014 passed by the High Court Of Judicature At
Patna)
SATYENDRA KUMAR @ RAJEEV RANJAN & ANR. Petitioner(s)
VERSUS
THE STATE OF BIHAR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.36272/2018-EXEMPTION FROM FILING
O.T.
IA No. 36272/2018 - EXEMPTION FROM FILING O.T.)
Date : 26-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mrs. Anjana Prakash, Sr. Adv.
Mr. Anuj Prakash, Adv.
Mr. Panshul Chandra, Adv.
Ms. Aditi Kumar, Adv.
Ms. Jaikriti S. Jadeja, AOR
For Respondent(s) Mr. Samir Ali Khan, AOR
Mr. Varun Chauhan, Adv.
Mr. Santosh Kumar, Adv.
Mr. V. Sushant Gupta, Adv.
Mr. Mushtaq Ahmad, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the dispute being really in the nature of family matter, learned counsel for the parties are agreeable to reference Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2019.08.28 of the disputes to the Patna High Court Mediation Centre. 17:07:25 IST Reason:
The parties will appear before the Patna High Court Mediation 2 Centre on 13.09.2019. The Mediator will endeavour to conclude the mediation within a period of two months from that date and submit a report to this Court.
List after report of the Mediator is received.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA) COURT MASTER COURT MASTER