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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

State of Meghalaya - Subsection

Section 251(1)(c) in Meghalaya Municipal Act, 1973

(c)for the purpose of extinguishing the fire or preventing its spread break into or pull down or cause to be broken into a pulled down or use for the passage of any house or other appliance, any premises;