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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(2) in The West Bengal Separation of Judicial And Executive Functions Act, 1970

(2)an sub-section (5), for the words "Sub-Divisional Magistrate or Magistrate of the first class, and any Magistrate", the words "Sub-Divisional Executive Magistrate or Executive Magistrate of the first class, and any other Executive Magistrate" shall be substituted.