Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Rajasthan - Section Section 85 in Rajasthan Land Revenue Act 1956 85. Hearing. - No order under section 82 or section 83 or section 84 shall be passed to the prejudice of any person unless such person had an opportunity of being heard.
