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[Cites 0, Cited by 0] [Section 180(4)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(4)(iii) in The Punjab Panchayati Raj Act, 1994

(iii)periodical supervision and evaluation of project and programme entrusted to the Panchayat Samiti and Zila Parishad.