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[Cites 0, Cited by 0] [Section 51(12)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(12)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)provide access to such records, documents, books, accounts, vouchers, papers, securities, cash and other properties belonging to or in the custody of the co-operative; and