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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(3)(h) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(h)To receive donation and gifts of any kind and to acquire, hold, manage, maintain, lease, mortgage and dispose of any movable or immovable property, including trust and endowment properties for the purpose of University or a constituent college, or a Regional Centre, or a study Centre ;