Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(23) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(23)to regulate the method of preparing and keeping registers and other records in respect of academic matters, by registered schools;