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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The Oil Mines Regulations, 2017

(2)The owner, agent or manager of a mine shall provide on every derrick, platform for persons to stand on while such persons handle pipe or other equipment racked in or on the derrick which shall cover the space from the working edge of the platform to the legs and girts of the derrick and be firmly secured.