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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(d) in The Central Reserve Police Force Rules, 1955

(d)For those directly recruited as subordinate or under officer, their seniority shall be determined in the following manner, namely:--
(i)before confirmation every such officer shall take his seniority in the rank to which he is so recruited in accordance with the order of merit at the recruitment test; and
(ii)on confirmation, he shall take his seniority from the date of such confirmation: