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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(1) in Bihar Private Universities Act, 2013

(1)Admission in the University shall be made strictly on the basis of merit:Provided that for the purpose of filling minority quota-in the University established and administered by minority community, zone of consideration for determination of merit shall be limited only to the students belonging to that minority community.