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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(h) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(h)such other particulars as may be required by [the Commissioner] [Substituted by Tamil Nadu Act 39 of l996.].