Jammu & Kashmir High Court
M/S Trb Infratech Pvt. Ltd vs Union Territory Of J&K & Others on 21 November, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr. No.101
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(through video conferencing)
WP(C) No.1861/2020
CM Nos.6689 & 6690 of 2020
M/s TRB Infratech Pvt. Ltd. ...Petitioner(s)
Through:- Mr. Parag Sharma, Advocate
(through virtual mode)
V/s
Union Territory of J&K & others ...Respondent(s)
Through:- Mr. F.A.Natnoo, AAG
(through virtual mode)
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
List for consideration on 24th November, 2020, to be taken up at 2 p.m. Mr. Parag Sharma, learned counsel for the petitioner shall supply copy of the writ petition to Mr. F.A.Natnoo through any available mode.
Mr. Natnoo, in the meanwhile, shall seek instructions in light of the contents of the writ petition.
(Sanjeev Kumar) Judge JAMMU:
21.11.2020 Vinod.