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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970

(1)The accounts of the Corporation shall be audited by the Accountant General, Punjab, or by such person as may be authorised by him in this behalf and the expenditure incurred by him in connection with such audit and preparation of the audit report shall be payable by the Corporation to the Accountant General, Punjab.