Meghalaya High Court
Tura Law College & Anr. vs . Smti. Marbina R. Marak & Anr. on 5 April, 2019
Author: H. S. Thangkhiew
Bench: H. S. Thangkhiew
Serial No. 26
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018 Date of Order: 05.04.2019
Tura Law College & Anr. Vs. Smti. Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner(s) : Mr. S. Thapa, Adv.
For the Respondent(s) : Mr. R. Kar, Adv.
On the prayer of the learned counsels for the parties for adjournment, list this matter after three weeks.
JUDGE Meghalaya 05.04.2019 "D.Thabah PS"