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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(4) in Chakma Autonomous District Council (Village Councils) Act, 2002

(4)The President may, at any time, by writing under his/her hand, submit his/her resignation to the Executive Committee and until the Executive Committee accepts the report, of the resignation he/she shall continue to discharge the duties of the President.