Rajasthan High Court - Jodhpur
Babu Lal Harijan vs State Of Rajasthan (2023/Rjjd/006113) on 1 March, 2023
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2023/RJJD/006113]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 13536/2021
Jugal Kishor Purohit S/o Shri Bhanwar Lal Purohit, Aged About
38 Years, Resident Of Shastri Colony, Borawar, Tehsil Makrana,
District Nagaur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Department Of Medical, Health And Family Welfare,
Government Of Rajasthan, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Health Bhawan, Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Nagaur.
4. The Medical Officer In-Charge, Community Health Centre
Borawar, Block And Panchayat Samiti Makrana, District
Nagaur.
5. The Principal Secretary, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur.
----Respondents
Connected With
S.B. Civil Writ Petition No. 13126/2021
Manju Chouhan W/o Norang Lal Chouhan, Aged About 41 Years,
Govt. Upper Primary School Ke Pass Satda, Churu, Dist. Churu,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director (Non Gazetted), Medical And Health Services
Department, Jaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Churu, District
Churu, Rajasthan.
4. Chief Medical And Health Officer, Ratangarh, Dist. Churu,
Rajasthan.
----Respondents
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S.B. Civil Writ Petition No. 13133/2021
Kheta Ram Choudhary S/o Purkha Ram Choudhary, Aged About
43 Years, R/o Saiyo Ki Dhani, Bhana Magara, Dandali, Tehsil
Sindhari Dist. Barmer
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur, Rajasthan
2. The Director, (Non Gazetted) Medical And Health Services
Department, Jaipur, Rajasthan
3. Chief Executive Officer, Zila Parishad Barmer, District
Barmer, Rajasthan
4. Chief Medical And Health Officer, Barmer, Dist. Barmer,
Rajasthan
5. Block Chief Medical And Health Officer, Balotra, Dist.
Barmer, Rajasthan
----Respondents
S.B. Civil Writ Petition No. 13139/2021
Subhash Chouhan S/o Heera Lal Chouhan, Aged About 36 Years,
R/o Village Satra, Churu, Dist. Churu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, (Non Gazetted) Medical And Health Services
Department, Jaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Churu, District
Churu, Rajasthan.
4. Chief Medical And Health Officer, Ratangarh, Dist. Churu,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13179/2021
Ramesh Kumar S/o Sh. Balram, Aged About 34 Years, Resident
Of Village And Post Rasuwala, Tehsil Sangaria, District
Hanumangarh (Rajasthan).
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----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gaz), Medical And Health Services,
Rajasthan, Jaipur.
3. Chief Medical And Health Officer, District Hanumangarh.
4. Block Chief Medical And Health Officer, Sangaria, District
Hanumangarh.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
6. Geeta Bai, Pharmacist, At Present Post At Chief Medical
Officer Sriganganagar, District Sriganganagar.
----Respondents
S.B. Civil Writ Petition No. 13191/2021
Vasundhara Sihag D/o Shri Ramdev Ram Sihag W/o Rajveer,
Aged About 36 Years, Harpalu Tal, Tehsil Rajgarh, District Churu,
At Present Posted As Gnm At Community Health Center,
Ratannagar, Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Churu, District
Churu.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13205/2021
Sulochana W/o Shri Balveer Singh, Aged About 42 Years,
Resident Of Village Bhadsar Kandhlan, Teh Taranagar, Distt
Churu, At Present Working As Anm, Sub-Center Mehlana, Teh
Rajgarh, District Churu.
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----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director, Medical And Health Services, Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, District Churu.
4. Block Chief Medical And Health Officer, Rajgarh, District
Churu.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13209/2021
Santosh W/o Shri Vijaypal D/o Bhagirath, Aged About 41 Years,
Resident Of Village Ranasar, Tehsil Navalgarh District Jhunjhunu.
At Present Posted As A.n.m. Sub Centre Mundariya Bada, Chc
Bhadra District Hanumangarh.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, Department
Of Medical And Health, Government Of Rajasthan,
Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Hanumangarh.
4. Block Chief Medical Officer, Bhadra, District
Hanumangarh.
5. Sarita, A.n.m. Sub Centre Dhani Punia, Division Fatehpur,
District Sikar.
6. Shri Balwan Punia, Mla, Bhadra District Hanumangarh.
----Respondents
S.B. Civil Writ Petition No. 13210/2021
Shakuntala W/o Shri Ummed Singh, Aged About 54 Years,
Resident Of Sadulpur, Tehsil Rajgarh, District Churu, At Present
Posted As Female Health Worker At Community Health Center
Rajgarh, Sadulpur, Churu.
----Petitioner
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Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Rajgarh, District
Churu.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13218/2021
Vimla Devi W/o Shri Suresh Kumar, Aged About 47 Years,
Resident Of Kandran, Post Than Mathui, Tehsil Rajgarh, District
Churu, At Present Posted As Anm At Sub Health Center, Kadiya,
Ratangarh, Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Ratangarh, District
Churu.
5. Development Officer, Panchayat Samiti, Ratangarh,
Churu.
6. Roopa, Anm, Posted At Sub Health Center, Bhinchari,
Ratangarh, Churu.
----Respondents
S.B. Civil Writ Petition No. 13222/2021
Rajbala W/o Shri Amir Singh, Aged About 55 Years, Resident Of
Chandgothi, Tehsil Rajgarh, District Churu, At Present Posted As
Anm At Sub Health Center, Sawar, Tehsil Sardarshar, Churu.
----Petitioner
Versus
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1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Sardarshahar,
District Churu.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13224/2021
Babu Lal Harijan S/o Sh. Rai Chand, Aged About 57 Years,
Resident Of Jahajpur, Dist. Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Of Rajasthan, Jaipur.
2. The Director, Medical And Health Services, Jaipur.
3. The Chief Medical And Health Officer, Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 13225/2021
Rukmani D/o Shri Chuna Ram Jat W/o Shri Rajkumar Nehra,
Aged About 34 Years, By Caste Jat, R/o Village Banra, Tehsil
Taranagar, District Churu. At Present Posted As A.n.m. Sub
Health Centre, Keu Phc Upani, District Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Medical And Health Government Of Rajasthan,
Secretariat, Jaipur.
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Bikaner.
4. Block Chief Medical Officer, Sri Dungargarh, District
Bikaner.
----Respondents
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S.B. Civil Writ Petition No. 13234/2021
Mini W/o Shri Arif Mohammed, Aged About 40 Years, 54
Panchwati, District Chittorgarh.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Medical And Health (Group-Ii) Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Principal Secretary, Rural Development And Panchayati
Raj Department, Rajasthan, Jaipur.
3. Director (Non-Gazated), Department Of Medical And
Health Services, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13240/2021
Dala Ram S/o Narayan Lal, Aged About 36 Years, R/o Kumaharo
Ka Mohalla, Ward No 6, Pachpadra, District Barmer, Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur, Rajasthan.
2. The Administration Deputy Secretary, Medical And Health
Group-2 Department And Panchayati Raj (Medical)
Department, Jaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Barmer, District
Barmer, Rajasthan
4. Chief Medical And Health Officer, Barmer, Rajasthan.
5. Senior Medical Officer, Public Health Centre Pachapadra,
District Barmer
----Respondents
S.B. Civil Writ Petition No. 13242/2021
Bimla Devi W/o Shri Satyawan, Aged About 44 Years, By Caste
Jat, Resident Of Amarpura, Tehsil Bhadra District Hanumangarh.
At Present Posted As A.n.m. Chc Bhadra District Hanumangarh.
----Petitioner
Versus
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1. State Of Rajasthan, Through Secretary, Department Of
Medical And Health, Government Of Rajasthan,
Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Hanumangarh.
4. Block Chief Medical Officer, Bhadra, District
Hanumangarh.
5. Suresh Kumari, A.n.m. Sub Centre Mokhampura,
Mahajan, Loonkaransar District Bikaner.
6. Shri Balwan Punia, Mla, Bhadra District Hanumangarh.
----Respondents
S.B. Civil Writ Petition No. 13245/2021
Kaushlya Choudhary W/o Sh. Surendra Singh, Aged About 52
Years, Resident Of Village Sangana, Tehsil Sayla, District Jalore
(Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Rajasthan, Jaipur.
2. Director, Medical And Health Services, Tilak Marg, Jaipur,
Rajasthan.
3. Chief Medical And Health Officer, District Jalore,
Rajasthan.
4. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13252/2021
Rekha Khatri D/o Bhanwar Lal Khatri, Aged About 31 Years,
Resident Of Pinjaro Ki Gali Behind Of Pinjaro Ki Badi Mazid,
Jalore District Jalore (Raj.). Presently Working As A.n.m. At Sub
Center Anvaloj, Jalore, District Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Additional Chief
Secretary, Department Of Medical, Health And Family
Welfare, Government Of Rajasthan, Secretariat, Jaipur.
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2. The Deputy Secretary, Of Medical And Health (Group-Ii)
Department, Government Of Rajasthan, Jaipur.
3. The Director, Medical And Health Services, Rajasthan,
Jaipur.
4. The Chief Medical And Health Officer, Jalore.
----Respondents
S.B. Civil Writ Petition No. 13253/2021
Dinesh Kumar S/o Late Shri Banwarilal Meena, Aged About 35
Years, Resident Of Ratan Nagar, District Churu, At Present Posted
As Nurse Gr.ii At Community Health Center, Ratannagar, Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Churu, District
Churu.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13255/2021
1. Ramu Devi Sengada W/o Laxman Lal, Aged About 53
Years, R/o Mukam Post Aarawara Tehsil Jhotri Presently
Working As Anm At Community Health Center
Dungersaran District Dungurpur Rajasthan.
2. Rekha Damor S/o Kantilal Damor, Aged About 33 Years,
R/o Mukam Post Bawri Tehsil Chikhali Dungerpur
Presently Worling As Anm At Sub Health Center Badgama
District Dungurpur Rajasthan
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary
Department Of Medical And Health Government Of
Rajasthan Jaipur
2. The Director (Addministration), The Department Of
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Medical And Health Government Of Rajasthan, Jaipur.
3. Chief Health And Medical Officer, Dungerpur District
Dungerpur
4. The Community Health Center, Dungersaran District
Dungurpur Rajasthan
5. The Sub Health Center, Badgama District Dungurpur
Rajasthan
----Respondents
S.B. Civil Writ Petition No. 13257/2021
Kavita Choudhary W/o Shri Vijay Singh, Aged About 44 Years,
Resident Of Kalri, Tehsil Rajgarh, District Churu. At Present
Posted As Anm At Sub Health Center, Surajansar, Sri
Dungargarh, Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Bikaner.
4. Block Chief Medical And Health Officer, Sri Dungargarh,
District Bikaner.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13275/2021
Anju Bhargav D/o Dhansukh Bhargav, Aged About 46 Years, R/o
Narsingh Awas No. 4, Hospital Quarter, Kuchaman City, District
Nagaur
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Medical And Health (Group-Ii) Department,
Government Of Rajasthan, Secretariate, Jaipur (Raj.)
2. Principal Secretary, Rural Development And Panchayati
Raj Department, Rajasthan, Jaipur
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3. Director (Non Gazeted), Department Of Medical And
Health Services, Rajasthan Jaipur
4. Chief Medical And Health Officer, Nagaur
----Respondents
S.B. Civil Writ Petition No. 13313/2021
Mota Ram Choudhary S/o Vela Ram Choudhary, Aged About 51
Years, Near Vivek School, Bali, Tehsil Bali, District Pali.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Of Rajasthan, Jaipur.
2. The Director, Medical And Health Services, Jaipur.
3. The Chief Medical And Health Officer, Pali.
----Respondents
S.B. Civil Writ Petition No. 13318/2021
Ashok Kumar Joshi S/o Shri Badri Narayan Joshi, Aged About 54
Years, By Caste Joshi, R/o - Samdari, District Barmer (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. The Director, Medical, Health And Family Welfare Services,
Jaipur (Raj.).
3. Kailash Chadnra Borana, Male Nusre Grade-I, Phc,
Puniyon Ki Pyau, Mandore, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 13325/2021
Subhita Kumari W/o Shri Ramesh Chandra, Aged About 35
Years, Resident Of Village Motisar, District Jhunjhunu. Permanent
Resident Of District Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Medical And Health (Group-Ii) Department,
Government Of Rajasthan, Secretariate, Jaipur (Raj.).
2. Principal Secretary, Rural Development And Panchayati
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Raj Department, Rajasthan, Jaipur.
3. Director (Non-Gazetted), Department Of Medical And
Health Services, Rajasthan, Jaipur
4. Nilam Kumari, Female Health Worker, Posted At Present
Adhikshak Rajkiya Sampresan And Kishore Grah, District
Tonk.
----Respondents
S.B. Civil Writ Petition No. 13328/2021
Saroj Kanwar W/o Shri Satyveer Singh Kumawat, Aged About 41
Years, Resident Of A.v.n. School, Village Chokhla, District Barmer
(Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary
Department Of Medical And Health Department
Secretariat, Jaipur.
2. The Director (Non-Gazetted), Medical And Health
Services, Government Of Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, District Barmer.
4. The Chief Medical Officer, Block Baytu, District Barmer.
5. Heero, Presently Working On The Post Of Anm At Sub
Centre, Panwario Ka Tala, Leelasar, District Barmer.
----Respondents
S.B. Civil Writ Petition No. 13338/2021
Manju Sheela D/o Shri Tola Ram, Aged About 37 Years, By Caste
Meghwal, Resident Of Near Gagariya Kuan, Thelasar, Tehsil And
District Churu (Rajasthan).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Medical And Health, Government Of
Rajasthan, Secretariat, Jaipur (Rajasthan).
2. The Director (Non-Gazzetted), Medical And Health
Services, Rajasthan, Govt. Of Rajasthan, Jaipur.
3. Chief Medical And Health Officer, Sri Ganganagar
(Rajasthan).
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----Respondents
S.B. Civil Writ Petition No. 13347/2021
Nootan Kumar Bairwa S/o Shri Rang Lal Bairwa, Aged About 41
Years, Resident Of House No. 267, Ward No. 33, Tehsil-
Gangapur City, District- Sawai Madhopur, Presently Posted As
Nurse Grade-Ii, At Govt. Health Centre, Sameja, Sri Ganganagar
(Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Of Rajasthan,
Secretariat, Jaipur (Rajasthan).
2. The Director (Non-Gazzetted), Medical And Health
Services, Rajasthan, Govt. Of Rajasthan, Jaipur.
3. Chief Medical And Health Officer, Sri Ganganagar
(Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 13353/2021
Surendra Kumar Sharma S/o Satyaswaroop Sharma, Aged About
41 Years, R/o At Present Working As Lab Technician At P.hc.
Chindaliya Block Makrana District Nagaur
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary
Department Of Rural Development And Panchayati Raj
Rajasthan, Jaipur
2. Director, Medical And Health Services, Rajasthan, Jaipur
3. Secretary, Department Of Medical And Health, Rajasthan
Jaipur
4. Director, Directorate, Medical, Health And Family Welfare
Services, Rajasthan, Jaipur.
5. Additional Director (Administration), Medical And Health
Services, Tilak Marg, Jaipur
6. Chief Medical And Health Officer, Nagaur, District Nagaur
7. Block Chief Medical And Health Officer, Block Makrana,
District Nagaur
----Respondents
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S.B. Civil Writ Petition No. 13355/2021
Sona Devi W/o Ravindra Kumar, Aged About 33 Years, R/o Ward
No 23, Ganeshpura Bas, Bhadra, District Hanumangarh (Raj.),
Presently Working As Anm At Community Health Center, Bhadra,
District Hanumangarh
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Secretariat, Jaipur,
Rajasthan
2. The Director (Non-Gazetted), Directorate, Department
And Medical And Health Services, Rajasthan, Jaipur
3. The Chief Medical And Health Officer, Hanumangarh,
District Hanumangarh
4. The Principal Secretary, Department Of Rural
Development And Panchayati Raj, Government
Secretariat, Rajasthan, Jaipur
5. Pooja, Through Sub-Center Gogad, District Jaisalmer
----Respondents
S.B. Civil Writ Petition No. 13356/2021
Naveen Jhajhariya S/o Shri Om Prakash Jhajhariya, Aged About
39 Years, Resident Of 35, Ward No. 1, Vpo, Janana, Jhajhadiya
Ka Bass, Bhadra, District Hanumangarh (Raj.). Presently
Working As Nurse Grade Ii At Community Health Center, Bhadra,
District Hanumangarh.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Secretariat, Jaipur,
Rajasthan.
2. The Director (Non-Gazetted), Directorate, Department
And Medical And Health Services, Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Hanumangarh,
District Hanumangarh.
4. The Principal Secretary, Department Of Rural
Development And Panchayati Raj, Government
Secretariat, Rajasthan, Jaipur.
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5. Anil Kumar, Through Primary Health Center, Thirana,
Block Nohar, District Hanumangarh.
----Respondents
S.B. Civil Writ Petition No. 13360/2021
Santosh Rawat W/o Shri Pushpendra Singh Maratha D/o Shri
Anand Singh Rawat, Aged About 35 Years, Ward No. 13, Byawar
Road Chungi Naka, Asind Bhilwara, Asind, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Medical And
Health Department, Rajasthan, Secretariat, Jaipur.
2. The Director, Medical And Health Department, Jaipur,
Rajasthan.
3. The Chief Medical And Health Officer, District Bhilwara,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13363/2021
Suresh Kumar Swarnkar S/o Shri Bheru Lal Swarnkar, Aged
About 30 Years, Chhipo Ka Mohalla, Tehsil Jahazpur, District
Bhilwara, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Director, Medical And
Health Services, Government Of Rajasthan, Jaipur.
2. The Additional Director (Admn.), Medical And Health
Services, Jaipur.
3. The Chief Medical And Health Officer, Bhilwara, District
Bhilwara, Rajasthan.
4. The Senior Medical Officer-In-Charge, Community Health
Center, Jahazpur, District Bhilwara, Rajasthan.
5. Ashok Kumar Meena, Nurse Grade-I, Community Health
Center, Jahazpur, District Bhilwara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13365/2021
Ompal Singh S/o Shri Rajender Singh, Aged About 35 Years, R/o
Village - Raidhana, Tehsil - Ladnu District Nagaur (Raj.).
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----Petitioner
Versus
1. The State Of Rajasthan, To The Secretary, Department Of
Rural Development And Panchayati Raj., Govt. Of
Rajasthan, Secretariat, Jaipur.
2. The Director (Non Gazetted), Medical And Health
Services, Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Nagaur, District
Nagaur.
----Respondents
S.B. Civil Writ Petition No. 13366/2021
Savitree W/o Prahlad, Aged About 31 Years, 586, Villae Barwali,
Post Barwali, Tehsil Nohar, District Hanumangarh (Raj.).
Presently Working As Anm At Community Health Center, Bhadra,
District Hanumangarh.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Secretariat, Jaipur,
Rajasthan.
2. The Director (Non-Gazetted), Directorate, Department Of
Medical And Health Services, Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Hanumangarh,
District Hanumangarh.
4. The Principal Secretary, Department Of Rural
Development And Panchayati Raj, Government
Secretariat, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13367/2021
Shakuntala W/o Ramniwas, Aged About 34 Years, Village And
Post Jatan, Tehsil Bhadra, District Hanumangarh (Raj.) Presently
Working As Anm At Sub Health Center, Rakhi, Malsisar, Tehsil
Bhadra, District Hanumangarh.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Secretariat, Jaipur,
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Rajasthan.
2. The Director (Non-Gazetted), Directorate, Department Of
Medical And Health Services, Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Hanumangarh,
District Hanumangarh.
4. The Principal Secretary, Department Of Rural
Development And Panchayati Raj, Government
Secretariat, Rajasthan, Jaipur.
5. Savita Kumari, Through Sub Health Center, Singhana,
Deedwana, District Nagaur.
----Respondents
S.B. Civil Writ Petition No. 13378/2021
Smt. Sangeeta Sharma W/o Surendra Kumar Sharma, Aged
About 37 Years, R/o At Present Working As Female Health
Worker At Sub Health Centre Aasrava P.h.c. Manana Block
Makrana District Nagaur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Rural Development And Panchayati Raj,
Rajasthan, Jaipur.
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. Secretary, Department Of Medical And Health, Rajasthan,
Jaipur.
4. Director, Directorate, Medical, Health And Family Welfare
Services, Rajasthan, Jaipur.
5. Additional Director (Administration), Medical And Health
Services, Tilak Marg, Jaipur.
6. Chief Medical And Health Officer, Nagaur, District Nagaur.
7. Block Chief Medical And Health Officer, Block Makrana,
District Nagaur.
----Respondents
S.B. Civil Writ Petition No. 13401/2021
Sangeeta D/o Shri Netram W/o Jaipal, Aged About 34 Years,
Sawai Chhani, Tehsil Bhadra, District Hanumangarh, At Present
Posted As Anm At Sub Health Center, Gadhi Chhani, Bhadra,
District Hanumangarh.
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----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Teilak Marg, Jaipur.
3. Chief Medical And Health Officer, Hanumangarh.
4. Block Chief Medical And Health Officer, Bhadra, District
Hanumangarh.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13404/2021
Jitender Mangoliya S/o Dayanand Mangoliya, Aged About 35
Years, R/o Main Road, Chawani Kota.
----Petitioner
Versus
1. State Of Rajasthan, Principal Secretary, Department Of
Rural Development And Panchayati Raj, Rajasthan, Jaipur.
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. Secretary, Department Of Medical And Health, Rajasthan,
Jaipur.
4. Director, Directorate, Medical, Health And Family Welfare
Services, Rajasthan, Jaipur.
5. Additional Director (Administration), Medical And Health
Services, Tilak Marg, Jaipur.
6. Chief Medical And Health Officer, Kota, District Kota.
----Respondents
S.B. Civil Writ Petition No. 13407/2021
Suman Kumari W/o Shri Raj Kumar D/o Shri Randhir Singh,
Aged About 40 Years, Resident Of Village Sardarpura, Tehsil
Rajgarh, District Churu And Presently Working On The Post Anm,
Sub Health Centre, 5 B.b.a, Tehsil Padampur, District
Sriganganagar (Raj.).
----Petitioner
Versus
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1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur (Raj.).
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur (Raj.).
3. Chief Medical And Health Officer, Sriganganagar (Raj.).
4. Block Chief Medical And Haelth Officer, Padampur, District
Sriganganagar.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur (Raj.).
----Respondents
S.B. Civil Writ Petition No. 13423/2021
Vimla W/o Shri Bhagirath Ram, Aged About 36 Years, Resident
Of Dhakho Ka Goliya, Kabuli, Tehsil Dhorimanna, District Barmer.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Medical And Health, Government Of
Rajasthan, Jaipur.
2. The Director, Medical And Health Services, Jaipur.
3. The Chief Medical And Health Officer, Barmer.
4. Kamla, Present Posted As Auxiliary Nursing Midwife At
Sub Health Center, Rohila East, Block, Dhorimanna,
District Barmer.
----Respondents
S.B. Civil Writ Petition No. 13439/2021
Pradeep Khant S/o Shri Ramdeo Khant, Aged About 42 Years,
Resident Of Tripura Colony, Near Akashwani, Thikariya, District
Banswara (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical,
Health And Family Welfare Services, Govt. Secretariat,
Jaipur (Raj.)
2. Director (Non Gazatte), Medical, Health And Family
Welfare Services, Swasthya Bhawan, Tilak Marg, Jaipur.
3. Additional Director, Medical, Health And Family Welfare
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Services, Swasthya Bhawan, Tilak Marg, Jaipur.
4. Vijaykant Meena, Nurse Grade-Ii, Community Health
Centre Prathvipura, District Pratapgarh (Raj.)
----Respondents
S.B. Civil Writ Petition No. 13453/2021
Saroj W/o Ramesh Kumar, Aged About 42 Years, Khutania, Moi
Purani, District Jhunjhunu.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Medical And Health Care, Jaipur, Rajasthan.
2. Director, Medical, Health And Family Welfare Department,
Jaipur, Rajasthan.
3. Chief Medical And Health Officer, Jalore.
4. Chief Medical And Health Officer, Sirohi.
5. Chief Executive Officer, Zila Parishad, Jalore.
----Respondents
S.B. Civil Writ Petition No. 13463/2021
Kamlesh Kumari W/o Surajbhan, Aged About 43 Years, Resident
Of Gudan, Tehsil Rajgarh, District Churu, At Present Posted As
Anm At Primary Health Center, Dhadheru Bhamuwan, Block
Sujan Garh, District Churu. (Raj).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Churu.
4. Block Chief Medical And Health Officer, Sujan Garh,
District Churu.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13506/2021
Manisha Shekhawat D/o Shishupal Singh Shekhawat W/o
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Bhishmnarayan Singh, Aged About 27 Years, By Caste Rajput,
Resident Of Village Sirsu, Via Badu, Tehsil Makrana, Dist. Nagaur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Health, Government Of
Rajasthan, Jaipur.
2. The Director, Medical And Health Services, Government Of
Rajasthan, Jaipur.
3. The Additional Director (Administration), Medical And
Health Services, Government Of Rajasthan, Jaipur.
4. The Chief Medical And Health Officer, Nagaur.
----Respondents
S.B. Civil Writ Petition No. 13507/2021
Suraj Katara D/o Shri Amrat Lal Katara, Aged About 40 Years,
Mukam Post Venja Tehsil Jhotri Dungerpur Presently Working As
Gnm At Primary Health Center Rastapal District Dungurpur
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary
Department Of Medical And Health Government Of
Rajasthan, Jaipur.
2. The Director (Administration), The Department Of Medical
And Health Government Of Rajasthan, Jaipur.
3. Chief Health And Medical Officer, Dunerpur, District
Dungerpur.
4. The Primary Health Center Rastapal, District Dungarpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13511/2021
Sangeeta Roat D/o Shri Lalu Ram, Aged About 31 Years, R/o
Mukam Post Bodamali Tehsil Simalwara Presently Working As
Anm At Sub Health Center Udriya (Dhangav) District Dungarpur
Rajasthan.
----Petitioner
Versus
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1. State Of Rajasthan, Through Principal Secretary
Department Of Medical And Health Government Of
Rajasthan, Jaipur.
2. The Director (Addminitration), The Department Of Medical
And Health Government Of Rajasthan, Jaipur.
3. Chief Health And Medical Officer, Dungarpur District
Dungarpur.
4. The Sub Health Center, Udriya (Dhangav) District
Dungarpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13610/2021
Smt. Pramila Kumari W/o Narendra Singh, Aged About 34 Years,
R/o Village Govindsar Post Gadimala Tehsil Kolayat District
Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Rural Development And Panchayati Raj,
Rajasthan, Jaipur.
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. Secretary, Department Of Medical And Health, Rajasthan,
Jaipur.
4. Director, Directorate, Medical, Health And Family Welfare
Services, Rajasthan, Jaipur.
5. Additional Director (Administration), Medical And Health
Services, Tilak Marg, Jaipur.
6. Chief Medical And Health Officer, Bikaner, District Bikaner.
7. Block Chief Medical And Health Officer, Block Kolayat,
District Bikaner.
----Respondents
S.B. Civil Writ Petition No. 13700/2021
Dilip Kumar S/o Mohan Lal, Aged About 51 Years, Resident Of
Kumharo Ka Jaw, Falna, District Pali (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Additional Chief
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Secretary, Department Of Medical, Health And Family
Welfare, Government Of Rajasthan, Secretariat, Jaipur.
2. The Deputy Secretary Of Medical And Health (Group-Ii)
Department, Government Of Rajasthan, Jaipur.
3. The Director, Medical And Health Services, Rajasthan,
Jaipur.
4. The Chief Medical And Health Officer, Pali.
----Respondents
S.B. Civil Writ Petition No. 13831/2021
Koushalya Devi W/o Shri Rakesh Kumar, Aged About 37 Years,
Resident Of Village 17 Md, 13 Md-A, Ward No. 10, District Sri
Ganganagar, At Present Posted As Female Health Worker At Sub
Health Centre, 2Gm (B), Tehsil Gharsana, District Sri
Ganganagar.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health Secretariat, Jaipur.
2. Additional Director (Administration), Medical And Health
Services, Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Gharsana, District Sri
Ganganagar.
4. Block Chief Medical And Health Officer, Gharsana, District
Sri Ganganagar.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Secretariat, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13852/2021
Shanti Lal Meena S/o Shri Shiv Ram Singh Meena, Aged About
47 Years, Byecaste Meena, R/o V.p.o. Paroli, Tehsil Kotra, District
Bhilwara, (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health Service, Secretariat, Jaipur (Ran.).
2. Director, (Non-Gazetted), Medical And Health Services,
Swasthya Bhawan, Jaipur (Rajasthan).
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3. Chief Medical And Health Officer, Bhilwara (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 13932/2021
Arshdeep Kaur W/o Khushveer Singh, Aged About 34 Years, B/c
Jat Sikh, R/o Chack 5 Gb (A) Dhani, Tehsil Sri Vijaynagar, District
Sri Ganganagar (Raj.). Posted As A A N M At Sub Health Centre
23 Gb, Primary Health Centre (Phc) 12 Gb, Tehsil Sri Vijaynagar,
District Sri Ganganagar.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Sri Ganganagar.
4. Block Chief Medical And Health Officer, Anoopgarh, Sri
Ganganagar, District Sri Ganganagar
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
6. Malkeet Kaur, Women Anm Sub Health Centre 49 Gb,
Health Centre (Hc) Sri Vijaynagar, District Sri Ganganagar
----Respondents
S.B. Civil Writ Petition No. 13933/2021
Chenaram Godara S/o Shri Bhikaram, Aged About 38 Years,
Village And Post Dodiyana, Via Padu Kallan, Tehsil Riyan Badi,
District Nagaur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Department Of Medical, Health And Family Welfare,
Government Of Rajasthan, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Health Bhawan, Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Nagaur.
4. The Medical Officer In-Charge, Community Health Centre
Thanwala, Block And Panchayat Samiti Riyan Badi,
District Nagaur.
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5. The Principal Secretary, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13942/2021
Anjana Kumari W/o Late Shri Vinod D/o Shri Mahavir Prasad,
Aged About 27 Years, Village Biraya Kua, Badangarh, Tehsil
Chidawa, District Jhunjhunu, Presently Posted As Anm At Chh
Basni, Block And Panchayat Samiti Nagaur, District Nagaur
(Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Medical, Health And Family Welfare, Government Of
Rajasthan, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Health Bhawan, Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Nagaur.
4. The Block Chief Medicalofficer, Nagaur.
5. Medical Officer In-Charge, Community Health Centre
Basni And Panchayat Samiti Nagaur, District Nagaur
(Raj.).
6. The Principal Secretary, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 13954/2021
Pradeep Khant S/o Shri Ramdeo Khant, Aged About 42 Years,
Resident Of Tripura Colony, Near Akashwani, Thikariya, District
Banswara (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical,
Health And Family Welfare Services, Govt. Secretariat,
Jaipur (Raj.).
2. Director (Non Gazatte), Medical, Health And Family
Welfare Services, Swasthya Bhawan, Tilak Marg, Jaipur.
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3. Additional Director, Medical, Health And Family Welfare
Services, Swasthya Bhawan, Tilak Marg, Jaipur.
4. Chief Medical And Health Officer, Banswara (Raj.).
----Respondents
S.B. Civil Writ Petition No. 13955/2021
Priyanka Garasiya W/o Pradeep Khant, Aged About 36 Years,
Resident Of Tripura Colony, Near Akashwani, Thikariya, District
Banswara (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical,
Health And Family Welfare Services, Govt. Secretariat,
Jaipur (Raj.).
2. Director (Non Gazatte), Medical, Health And Family
Welfare Services, Swasthya Bhawan, Tilak Marg, Jaipur.
3. Additional Director, Medical, Health And Family Welfare
Services, Swasthya Bhawan, Tilak Marg, Jaipur.
4. Chief Medical And Health Officer, Banswara (Raj.).
----Respondents
S.B. Civil Writ Petition No. 13965/2021
Sarita W/o Shri Mahendra Singh, Aged About 42 Years, Bhamasi,
Tehsil Rajgarh, District Churu, At Present Posted As Anm At Sub
Health Center, Bhamasi, Tehsil Rajgarh, Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Rajgarh, District
Churu.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
6. Gulab Devi, Anm, Posted At Sub Health Center Kant,
Block Salumber, Udaipur.
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----Respondents
S.B. Civil Writ Petition No. 13974/2021
Chandrawati D/o Jagdish W/o Ranveer, Aged About 32 Years,
Mundi Tal, Tehsil Rajgarh, District Churu, At Present Posted As
Female Health Worker At Community Health Centre Jatasisar,
Tehsil Sardarshahar, Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Sardarshahar,
District Churu
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur
----Respondents
S.B. Civil Writ Petition No. 13988/2021
Rohitashwa Kumar S/o Chiman Lal Fulwaria, Aged About 37
Years, Ward No.16 Surajgarh, District Jhunjhunu, At Present
Posted As Nurse Gr. Ii At Community Health Centre, Sankhu,
Tehsil Rajgarh, Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Rajgarh, District
Churu
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur
6. Pramila, Nurse Gr.ii, Posted At Sms Medical College,
Jaipur
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----Respondents
S.B. Civil Writ Petition No. 13989/2021
Anita Meena W/o Shri Mukesh Kumar Meena, Aged About 34
Years, By Caste Meena, R/o Meena Bhagudar, Jahajpr, District
Bhilwara (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health Service, Secretariat, Jaipur (Raj.).
2. The Director (Non-Gazetted), Medical And Health
Services, Swasthya Bhawan, Jaipur (Rajasthan).
3. Chief Medical And Health Officer, Bhilwara (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 13999/2021
Mahendra S/o Shri Ramchandra, Aged About 31 Years, Resident
Of Village And Post Tankla, Tehsil And District Nagaur, Present
Posted At Lt At Primary Health Centre Kumari, Panchayat Samiti
Nagaur, District Nagaur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Medical, Health And Family Welfare, Government Of
Rajasthan, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Health Bhawan, Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Nagaur.
4. The Block Chief Medical Officer, Nagaur.
5. Medical Officer In-Charge, Primary Health Centre Kumari,
Block Nagaur, District Nagaur (Raj.).
6. The Principal Secretary, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 14000/2021
Mahaveer Prasad S/o Shri Ramniwas, Aged About 54 Years,
Village And Post Lamba Harisingh, Teshil Malpura, District Tonk,
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Presently Posted As Mpw At Sub Centre Untwaliya, Panchayat
Samiti And District Nagaur (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Medical, Health And Family Welfare, Government Of
Rajasthan, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Health Bhawan, Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Nagaur.
4. The Block Chief Medical Officer, Nagaur.
5. The Principal Secretary, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 14006/2021
Laxmi D/o Shri Mangalchand, Aged About 34 Years, Chandgothi,
Tehsil Rajgarh, District Churu, At Present As Anm At Sub Health
Center, Sahaniwala, Loonkaransar, Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Bikaner.
4. Block Chief Medical And Health Officer, Loonkaransar,
District Bikaner.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 14008/2021
Dr. Rajesh Bugasara S/o Shri Bhanwar Lal, Aged About 33 Years,
Resident Of Village Bodind Kallan, Dugastau, Tehsil Jayal, District
Nagaur (Raj.).
----Petitioner
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Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Medical And Health, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Principal Secretary, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur.
3. Deputy Secretary To The Government, Department Of
Medical And Health (Gr.-2), Government Of Rajasthan,
Secretariat, Jaipur.
4. Director (Public Health), Medical And Health Services,
Health Bhawan, Jaipur.
5. Chief Medical And Health Officer, Nagaur.
6. Block Chief Medical Officer, Muindwa, District Nagaur
(Raj.).
----Respondents
S.B. Civil Writ Petition No. 14010/2021
Rajpati W/o Shri Yashpal Singh, Aged About 44 Years, R/o
Hamirwas Bada, Tehsil Rajgarh, District Churu, At Present Posted
As Anm At Sub Health Center, Bhanin, Taranagar, Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. Director (Non-Gazetted), Medical And Health Services,
Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Ratangarh, Churu.
4. Block Chief Medical And Health Officer, Taranagar, District
Churu.
5. Principal Secretary, Department Of Rural Development
And Panchayati Raj, Rajasthan, Jaipur.
6. Tara Devi, Anm, Posted At Sub Health Center, Shekhsar,
Loonkaransar, Bikaner.
----Respondents
S.B. Civil Writ Petition No. 14016/2021
Dr. Rohit Kumar Labana S/o Shri Mani Lal, Aged About 36 Years,
Resident Of Gram Postjharni (Peeth) Tehsil Simalwara District
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Dungarpur. Presently Working As Senior Medical Officer/junior
Specialist.
----Petitioner
Versus
1. State Of Rajasthan, Through Dy. Secretary Medical And
Health Services (Gr.2) And Panchayati Raj (Health)
Government Of Rajasthan, Jaipur.
2. The Principal Secretary, Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
3. Director (Public Health), Medical And Health Services,
Rajasthan, Jaipur.
4. The Chief Medical And Health Officer, Dungarpur.
5. The Principal Medical Officer, Pandit Dendayal Upadhaya
District Hospital, Sagwara, Dungarpur.
----Respondents
S.B. Civil Writ Petition No. 14036/2021
Ganpat Singh Rathore S/o Himmat Singh Rathore, Aged About
53 Years, Village And Post Khejarli Kallan, Tehsil Luni, District
Jodhpur, Presently Posted At Sub Centre Pawli, Panchayat Samiti
Jaswantpura, Tehsil Bhinmal, District Jalore (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Medical, Health And Family Welfare, Government Of
Rajasthan, Secretariat, Jaipur.
2. Director (Non Gazetted), Medical And Health Services,
Health Bhawan, Tilak Marg, Jaipur.
3. Chief Medical And Health Officer, Jalore.
4. The Medical Officer In-Charge, Community Health Centre
Jaswantpura, Block And Panchayat Samiti Jaswantpura,
District Jalore.
5. Block Chief Medical Officer, Jaswantpura, District Jalore.
6. The Principal Secretary, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur.
7. Rakesh Kumar Vishnoi, Nurse Grade-2Nd, Presently
Posted At Phc Tawav, Panchayat Samiti Jaswantpura,
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Tehsil Bhinmal, District Jalore (Raj.).
----Respondents
S.B. Civil Writ Petition No. 14048/2021
Rasali Devi Meena D/o Shri Sukhdev Meena, Aged About 54
Years, Byecaste Meena, R/o Meena Mohalla, Tikad, District
Bhilwara, (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health Service, Secretariat, Jaipur (Raj.).
2. Director, (Non-Gazetted), Medical And Health Services,
Swasthya Bhawan, Jaipur (Rajasthan).
3. Chief Medical And Health Officer, Bhilwara (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 14063/2021
Smt. Sudha Sharma D/o Ravindra Nath Sharma W/o Daulatram
Sharma, Aged About 54 Years, Arjunsar, Tehsil Loonkaransar,
District Bikaner (Rajasthan)
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary To
The Government, Department Of Medical And Health,
Government Of Rajasthan, Secretariat, Jaipur
2. Director (Non-Gazetted), Medical And Health Services,
Rajasthan, Jaipur
3. Chief Medical And Health Officer, Bikaner
4. Chief Executive Officer, Zila Parishad Bikaner
5. Medical Officer-In-Charge, Primary Health Centre,
Arjunsar, Tehsil Loonkaransar, District Bikaner
----Respondents
S.B. Civil Writ Petition No. 14064/2021
Prem Lata Upadhyay W/o Avinash Pandya, Aged About 30 Years,
R/o 9-F-4, Tilak Nagar, Bhilwara, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
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Department Of Rural Development And Panchayati Raj,
Rajasthan, Jaipur.
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. Secretary, Department Of Medical And Health, Rajasthan,
Jaipur.
4. Director, Directorate, Medical, Health And Family Welfare
Services, Rajasthan, Jaipur.
5. Additional Director (Administration), Medical And Health
Services, Tilak Marg, Jaipur.
6. Chief Medical And Health Officer, Bhilwara, District
Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 14075/2021
Babita Rani W/o Shri Ashwni Kumar, Aged About 53 Years,
Resident Of Near Hari Ram Ji Ka Mandir, Anooprarh Road,
Chhattergarh, District Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Medical And Health (Group-Ii) Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Principal Secretary, Rural Development And Panchayati
Raj Department, Rajasthan, Jaipur.
3. Director, (Non-Gazated) Department Of Medical And
Health Services, Rajasthan, Jaipur.
4. Chief Medical And Health Officer, Bikaner.
----Respondents
S.B. Civil Writ Petition No. 14077/2021
Pukhraj Paliwal S/o Shri Mansukh Paliwal, Aged About 36 Years,
R/o Baap, Tehsil Baap, District Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director (Non-Gadgeted), Medical And Health
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Services, Directorate, Medical, Health And Family Welfare
Services, Jaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
4. Chief Medical And Health Officer, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14096/2021
Gulam Ahamed S/o Shri Ali Mohammad, Aged About 56 Years,
By Caste Muslim, R/o 31, Ashapura Nagar, Pali (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Secretariat, Jaipur.
2. The Director, Medical, Health And Family Welfare Services,
Jaipur (Raj.).
3. The Principal Secretary, Department Of Rural
Development And Panchayati Raj, Secretariat, Jaipur
(Raj.).
----Respondents
S.B. Civil Writ Petition No. 14124/2021
Smt. Renu Dhaker W/o Sh. Sanwara Dhaker, Aged About 36
Years, Bishniya, Tehsil Kotdi, Dist. Bhilwara.
----Petitioner
Versus
1. The State Of Rajasthan And Ors., Through The Secretary,
Department Of Medical And Health, Government Of
Rajasthan, Jaipur.
2. The Dy. Secretary, Medical And Health (Group-2)
Department, Jaipur.
3. The Director, Medical And Health Service, Jaipur.
4. The Chief Medical And Health Officer, Bhilwara.
5. The Block Chief Medical And Health Officer, Shahpura,
Dist. Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 14148/2021
Laxmi Narayan Suthar S/o Sh. Chotha Ram, Aged About 59
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Years, Resident Of Radwa, Tehsil Bali, Dist. Pali.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Of Rajasthan, Jaipur.
2. The Director, Medical And Health Services, Jaipur.
3. The Chief Medical And Health Officer, Pali.
----Respondents
S.B. Civil Writ Petition No. 14152/2021
Pushpa Bairva W/o Shri Hardev Lal Bairva, Aged About 49 Years,
Resident Of Rupaheli Khurd District Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through Director (Non-Gazetted),
Medical And Health Services, Government Of Rajasthan,
Jaipur.
2. Chief Medical And Health Officer, Bhilwara.
3. Principal Medical Officer, Government Satellite Hospital
Hospital, Shahpura District Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 14156/2021
Narendra Kumar Agarwal S/o Sh. Trilok Chand Agarwal, Aged
About 55 Years, Resident Of New Colony, Lunava, Pali.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Medical And Health, Government Of
Rajasthan, Jaipur.
2. The Director, Medical And Health Services, Jaipur.
3. The Chief Medical And Health Officer, Jodhpur.
4. Babu Lal Rathore, Presently Working As Male Nurse Grade
I, Primary Health Centre, Bhimana, Dist. Pali.
----Respondents
S.B. Civil Writ Petition No. 14182/2021
Harish Choudhary S/o Shri Bhuraram Choudhary, Aged About 40
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Years, Karni Colony, Near Kisan Hostel, Ghosinada, Nagaur (Raj.)
Presently Posted As Nurse Grade 2Nd, At Phc Guda Bhagwandas,
Block, Nagaur, District Nagaur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Department Of Medical, Health And Family Welfare,
Government Of Rajasthan, Secretariat, Jaipur.
2. The Principal Secretary, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur.
3. Director (Non-Gazetted), Medical And Health Services,
Health Bhawan, Tilak Marg, Jaipur.
4. The Zila Parishad, Through Its Chief Executive Officer,
Nagaur.
5. Chief Medical And Health Officer, Nagaur.
6. Block Chief Medical Officer, Nagaur.
7. The Medical Officer In-Charge, Primary Health Centre
Guda Bhagwandas, Block Nagaur, District Nagaur (Raj.).
----Respondents
S.B. Civil Writ Petition No. 14186/2021
Vijay Singh S/o Changi Lal, Aged About 41 Years, Resident Of
Dhola Khera, District Jhunjhunu.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Medical And Health Care, Jaipur, Rajasthan.
2. Director, Medical, Health And Family Welfare Department,
Jaipur, Rajasthan.
3. Chief Medical And Health Officer, Jalore.
4. Chief Executive Officer, Zila Parishad Jalore.
5. Sawroop Singh Chouhan, Working As Nurse Grade Ii At
Primary Health Center, Bhandolnagar, Jalore.
----Respondents
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S.B. Civil Writ Petition No. 14187/2021
Anil Mishra S/o Shri Balkishan Mishra, Aged About 35 Years,
Quarter No. 2, Chc Toshina, Tehsil Didwana, District Nagaur
(Raj.) Presently Working As Senior Medical Officer, Chc Toshina,
District Nagaur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Additional Chief
Secretary, Department Of Medical, Health And Family
Welfare, Government Of Rajasthan, Secretariat, Jaipur.
2. The Deputy Secretary Of Medical And Health (Group-Ii),
Department Of Medical, Health And Family Welfare,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Medical And Health Services, Rajasthan,
Jaipur.
4. The Chief Medical And Health Officer, Nagaur.
----Respondents
S.B. Civil Writ Petition No. 14192/2021
Vijay Laxmi W/o Dharmendra Mohnot, Aged About 38 Years, B/c
Jain, R/o Opposite 23 Sector, Chopasani Housing Board, Ganpati
Nagar, 6-B, Roop Rajat Enclave, Jodhpur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Of Rajasthan, Jaipur,
Rajasthan.
2. The Director Of Medical, Health And Family Welfare
Services, Rajasthan, Jaipur.
3. The Additional Director Of Medical, Health And Family
Welfare Services, Rajasthan, Jaipur.
4. The State Insurance Employee Hospital, Kamla Nehru
Nagar, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14197/2021
Shiv Bhagwan S/o Shri Devi Lal, Aged About 42 Years, Resident
Of Ward No. 4, 20 N.t.r., Parlika, District Hanumangarh (Raj.).
Presently Working As Nurse Grade Ii At Primary Health Center,
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Parlika, Block Nohar, Bhadra, District Hanumangarh.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Secretariat, Jaipur,
Rajasthan.
2. The Director (Non-Gazetted), Directorate, Department
And Medical And Health Services, Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Hanumangarh,
District Hanumangarh.
4. The Principal Secretary, Department Of Rural
Development And Panchayati Raj, Government
Secretariat, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 14211/2021
Shakuntala W/o Shri Om Prakash, Aged About 45 Years,
Resident Of Siddhivinayak Colony, Hadecha Road, Sanchore
District Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Medical And Health Care, Jaipur, Rajasthan.
2. Director, Medical, Health And Family Welfare Department,
Jaipur, Rajasthan.
3. Chief Medical And Health Officer, Jalore.
4. Chief Executive Officer, Zila Parishad Jalore.
5. Shanti Choudhary, Working As Anm At Sub Center
Bhadwal, Block Sanchore, District Jalore.
----Respondents
S.B. Civil Writ Petition No. 14694/2021
Rajendra Singh S/o Hinglaz Dan Sandu, Aged About 44 Years,
Resident Of H. No. 21, Ward No. 20, Athuna Bas, Deshnok,
District Bikaner (Raj.). Presently Working As Nurse Grade Ii At
Community Health Center, Deshnok, District Bikaner.
----Petitioner
Versus
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1. State Of Rajasthan, Through The Secretary, Department
Of Medical And Health, Government Secretariat, Jaipur,
Rajasthan.
2. The Director (Non-Gazetted), Directorate, Department
And Medical And Health Services, Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Bikaner, District
Bikaner.
4. The Principal Secretary, Department Of Rural
Development And Panchayati Raj, Government
Secretariat, Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 15215/2021
Suman Pachar D/o Shri Jagdish Singh, Aged About 28 Years, R/o
Village Savloda Purohitan Via Kudi Badi District Sikar (Raj.)
Transferred To Primary Health Center, Ridi, (Dungargarh)
Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Govt. Of Rajasthan,
Secretariat, Jaipur, Rajasthan.
2. Director (Non Gazzated), Medical And Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur
3. Principal Secretary, Rural Development And Panchayati
Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.
4. Chief Medical And Health Officer, Sikar.
5. Sumitra, Anm, Presently Working In Primary Health
Center, Ridi, (Dungargarh) Bikaner.
----Respondents
S.B. Civil Writ Petition No. 15261/2021
Shri Kant S/o Shri Dayala Ram, Aged About 29 Years, R/o Village
Khora Post Bay Tehsil Dantaramgarh District Sikar. Rajasthan
(Transferred To Community Health Center Bhaleri District
Churu.)
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Medical
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And Health Department, Govt. Of Rajasthan, Secretariat,
Jaipur.
2. Principal Secretary, Rural Development And Panchayatiraj
Department, Govt. Of Rajasthan, Secretariat, Jaipur.
3. Deputy Secretary, Medical And Health (Group-2)
Department Of Panchayat Raj (Medical) Department,
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 15262/2021
Suresh Kumar Ghotar S/o Shri Pannaram, Aged About 35 Years,
Village And Post Khuri Bari, Tehsil Laxmangarh, District Sikar
(Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Govt. Of Rajasthan,
Secretariat, Jaipur, Rajasthan.
2. Director (Non Gazzated), Medical And Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
3. Principal Secretary, Rural Development And Panchayati
Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.
4. Chief Medical And Health Officer, Sikar.
5. Subita Bhasakar, Gnm, Presently Working In Janana
Hospital, Chandpole, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 15723/2021
Rajkumari Sharma W/o Ashok Sharma, Aged About 46 Years,
R/o Ward No. 15, Vivekanand Colony, Deoli, Tonk.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Medical And
Health Services, Government Of Rajasthan, Jaipur.
2. The Director (Non-Gazetted), Medical And Health
Services, Jaipur.
3. The Chief Medical And Health Officer, Bhilwara.
----Respondents
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S.B. Civil Writ Petition No. 16598/2021
Balaji Private Industrial Training Institute, Ip-7, Ranpur, District
Kota, Rajasthan 325003 (P1375) Through Principle Shree Lokesh
Choudhary S/o Shree Om Praksh Choudhary Aged About 50
Years R/o 1 B 50 Sector, Near 01 Police Station, Vigyan Nagar,
Kota, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Technical
Education, Government Of Rajasthan, Jaipur.
2. The Director (Training), Directorate Technical Education
Rajasthan, Jodhpur.
----Respondents
For Petitioner(s) : None
For Respondent(s) : Mr. K.S. Rajpurohit, AAG
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 01/03/2023 Lawyers are abstaining from work and are not appearing before the Court.
The short question involved in the present writ petitions is that whether the petitioners were transferred by passing different transfer/posting orders in violation of Rule 8 of Rajasthan Panchayati Raj (Transfer Activities) Rules, 2011 from their present place of posting.
The petitioners, after the selection by the Medical Heath & Family Welfare Department, Government of Rajasthan, were posted under different Community Health Centers and Panchayat Samitis under the Department of Rural Development and Panchayati Raj, Government of Rajasthan. After joining of the (Downloaded on 02/03/2023 at 11:22:32 PM) [2023/RJJD/006113] (42 of 44) [CW-13536/2021] petitioners at their respective places, they are sought to be transferred by the Medical and Health Department without taking the consent of the Panchayati Raj Department. Aggrieved of these transfer orders, the petitioners preferred these writ petitions with the prayer that their transfer orders may be quashed and set aside.
This Court, while issuing notices in the writ petitions, observed that the controversy involved in the present cases is squarely covered by a judgment of this Court passed in S.B. Civil Writ Petition No.14964/2019 "Kiran Kumari Vs. State of Rajasthan & Ors." on 15.01.2020.
Learned Additional Advocate General has vehemently opposed the submissions made in the writ petitions, however, he very fairly submits that the controversy involved in the present cases has been set at rest by a judgment of this Court rendered in the case of Kiran Kumari (supra).
I have considered the pleadings of the present writ petitions and the submissions made by the learned counsel for the respondents.
In the case of Kiran Kumari (supra), this Court has dealt with the issue in detail and has decided the controversy vide judgment dated 15.01.2020 holding as under:-
"25. The order of the State Government dated 16.06.2018, if read carefully reveals that all the stipulations contained in order dated16.06.2018 are contrary to express provisions contained in Rule 8.
(i) Para (अ) requires the consent of parent Department i.e. Medical & Health Department in cases of transfer (Downloaded on 02/03/2023 at 11:22:32 PM) [2023/RJJD/006113] (43 of 44) [CW-13536/2021] under Rule 8(i) and 8(ii);the same clearly falls foul to Rule 8 (i) and 8 (ii);
(ii) (ब) seeks to ratify such transfers affected, that too cannot be done - an act which is void ab-initio cannot be ratified and that too by the authority which has usurped the powers;(iii) and direction given in (स) in relation to inter-district transfers.
26. The order dated 16.06.2018 at best be read or construed to be a prior rather tacit approval of the Panchayati Raj Department. But in the opinion of this Court, even that is impermissible and unsustainable because Rule 8(iii) postulates consent of Panchayati Raj Department; whereas part (स) of the order goes on to say that in case of inter-district transfers, parent Department will not be required to take consent of Panchayati Raj Department.
27. In considered opinion of this Court, stipulation given in part (स) of the order does violence with what is contained in para (iii) of Rule 8 and it is in direct conflict with Rule 8(iii) of the Rules of 2011.
28. The order dated 16.06.2018 issued by the Chief Secretary of the State does not go along with Rule 8 of the Rules of 2011 and thus, the same cannot be allowed to endure. Though there is no specific challenge to said order, but since it has been relied upon by the State as a shield to protect the order of transfers, the Government order dated 16.06.2018 is hereby quashed.
29. As a natural corollary, the impugned transfer orders (dated 29.09.2019) issued by the Additional Director (Administration), Medical & Health Department, Rajasthan Jaipur are also quashed; writ petitions are allowed.
30. It is informed that the petitioners involved in the present bunch of writ petitions are protected by way of interim order(s) passed by this Court, the interim (Downloaded on 02/03/2023 at 11:22:32 PM) [2023/RJJD/006113] (44 of 44) [CW-13536/2021] order(s) passed in these writ petitions, consequent to petitions being allowed, are made absolute.
31. At the request of learned Additional Advocate General, the orders of transfer dated 29.09.2019 shall be treated to have been cancelled only qua these petitioners or who are protected by interim orders already passed. Whosoever has/have joined pursuant to the transfer order dated 29.09.2019, at the new place of positing, shall not be entitled for relief and they shall not be disturbed.
32. Needless to observe that if State in administrative exigencies wishes to transfer these petitioners, the same be done, needless to say, strictly in accordance with Rule 8 of the Rules of 2011.
33. Registry is directed to keep photostat copy of this order in each file, mentioned in the Schedule.
34. All interlocutory applications, including stay petitions stand disposed of."
In view of the discussion made above, the transfer orders qua the petitioners impugned in these writ petitions are quashed and the present batch of writ petitions is also disposed of in terms of the order passed by this Court in the case of Kiran Kumari (supra).
(VINIT KUMAR MATHUR),J 38-126-/Vivek/-
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