Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 14 in Chandigarh (Sale of Sites and Buildings) Rules, 1960 14. Fragmentation. - [Sections 3 and 22 (2) (a)] - No fragmentation of any site or building shall be permitted.
